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Jaswant Singh vs Smt. Surinder Kaur Kohli
2009 Latest Caselaw 3581 Del

Citation : 2009 Latest Caselaw 3581 Del
Judgement Date : 4 September, 2009

Delhi High Court
Jaswant Singh vs Smt. Surinder Kaur Kohli on 4 September, 2009
Author: Shiv Narayan Dhingra
             * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                        Date of Reserve: 26.8.2009
                                                Date of Order: 4th September, 2009

IA No. 4550/2009 in CS(OS) No. 1559/2008
%                                                                      04.09.2009

      Jaswant Singh                                      ... Plaintiff
                            Through: Ms. Kiran Suri, Advocate

              Versus


      Smt. Surinder Kaur Kohli                                  ... Defendant


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the
judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

This application has been filed by the plaintiff for recalling/reviewing

order dated 16.2.2009 passed by this Court. No ground is made out in the

application for reviewing or recalling the order. The application is hereby

dismissed.

September 04, 2009 SHIV NARAYAN DHINGRA, J. vn

 
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