Shaheed Memorial Society (Regd.) ... vs Capital Land Builders Pvt. Ltd. & ...
2009 Latest Caselaw 4528 Del

*           IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                         Reserved on: 14.10.2009
%                                                     Date of decision: 06.11.2009


+                               FAO (OS) No.423 of 2009

SHAHEED MEMORIAL
SOCIETY (REGD.) & ORS.                                      ...APPELLANTS
                     Through:                   Mr. Subodh K. Pathak &
                                                Mr. S.P.M. Tripathi, Advocates.


                                          Versus


CAPITAL LAND BUILDERS PVT. LTD. & ORS.        ...RESPONDENTS
                    Through: Mr. Rajive Sawhney, Sr. Adv.
                                with Mr. Viraj R. Datar &
                                Mr. Vineet Jhanji, Advocates
                                for R-1 to 4.

                                                Mr. K.P.S. Kohli, Proxy counsel
                                                for Ms. Maneesha Dhir, Advocate
                                                for R-6 & 7.


CORAM:
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE AJIT BHARIHOKE

1.        Whether the Reporters of local papers
          may be allowed to see the judgment?

2.        To be referred to Reporter or not?

3.        Whether the judgment should be
          reported in the Digest?

SANJAY KISHAN KAUL, J.

1. For orders see FAO (OS) No.337/2009.

SANJAY KISHAN KAUL, J.

NOVEMBER 06, 2009 AJIT BHARIHOKE, J. b'nesh

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