Krishna Agencies vs G.D.Marketing House & Anr.
2009 Latest Caselaw 783 Del

           * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                        Date of Reserve: 27.2.2009
                                                      Date of Order: 6th March, 2009

CM No. 2636/2009 in CM(M) No. 536/2008
%                                                                     06.03.2009

      Krishna Agencies                                  ... Petitioner
                                  Through: Mr. Ashok Sethi, Proxy Counsel

             Versus


      G.D.Marketing House & Anr.                ... Respondents
                         Through: Mr. Tarun Walia, Proxy Counsel

JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the
judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

This application has been made for clarification of order passed by

this Court on 12.8.2008. The order is very much clear and requires no further

clarification. The application is hereby dismissed.

March 06, 2009 SHIV NARAYAN DHINGRA, J. vn