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Turner Morrison Ltd. vs Smt. Rani Parvati Devi & Anr.
2009 Latest Caselaw 782 Del

Citation : 2009 Latest Caselaw 782 Del
Judgement Date : 6 March, 2009

Delhi High Court
Turner Morrison Ltd. vs Smt. Rani Parvati Devi & Anr. on 6 March, 2009
Author: Shiv Narayan Dhingra
           * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                     Date of Reserve: 23.1.2009
                                                   Date of Order: March 06, 2009
Arb. P. No. 446/2007
%                                                                   06.03.2009

      Turner Morrison Ltd.                        ... Petitioner
                     Through: Mr. Sandeep Sethi, Sr. Advocate with
                     Mr. Lalit Gupta, Advocate

             Versus


      Smt. Rani Parvati Devi & Anr.               ... Respondents
                     Through: Ms. Shayamla Pappu, Sr. Advocate
                     with Mr. R.Krishnamorthi, Advocate


JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the
judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

In view of my judgment rendered in CS(OS) No. 1650/2007 today, this

Arbitration Petition/Application also stands decided and is disposed of as such.

March 06, 2009 SHIV NARAYAN DHINGRA, J. vn

 
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