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Shekhar Gupta vs K.M. Anees-Ul-Haq
2009 Latest Caselaw 747 Del

Citation : 2009 Latest Caselaw 747 Del
Judgement Date : 4 March, 2009

Delhi High Court
Shekhar Gupta vs K.M. Anees-Ul-Haq on 4 March, 2009
Author: Mool Chand Garg
*       IN THE HIGH COURT OF DELHI AT NEW DELHI



        Crl.Rev.P. 637/2007

%                                   Reserved on      : 12.02.2009
                                    Date of decision : 04.03.2009



        SHEKHAR GUPTA                          ......Petitioner
                         Through:   Mr. N.B. Joshi, Mr. Purshottam
                                    Mishra, advs.


                                 Versus


        K.M. ANEES-UL-HAQ.                     .......Respondent
                               Through:     Nemo.


    CORAM:
    HON'BLE MR. JUSTICE MOOL CHAND GARG

1. Whether the Reporters of local papers may be allowed
   to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported in the Digest?


MOOL CHAND GARG, J.

For orders see Crl.M.C.4037/2005.

MOOL CHAND GARG,J MARCH 04, 2009 anb

 
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