Vishnu Dutt Sharma vs Vidya Wati Devi
2009 Latest Caselaw 2938 Del

*          IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                 Date of Reserve: July 20, 2009
                                                    Date of Order: July 30, 2009

+RA 244/2009 in CM(M) 1619/2007
%                                                                     30.07.2009
     Vishnu Dutt Sharma                                        ...Petitioner
     Through: Ms. Vandana Bhatnagar, Advocate

       Versus

       Vidya Wati Devi                                   ...Respondent
       Through: Mr. T.A. Francis with Mr.Mukesh, Advocates


       JUSTICE SHIV NARAYAN DHINGRA

1.     Whether reporters of local papers may be allowed to see the judgment?

2.     To be referred to the reporter or not?

3.     Whether judgment should be reported in Digest?


       ORDER

1. This is a second review application against the order of this Court. The

first review application being RA No.342 of 2008 was dismissed by this Court

vide order dated 14th January 2009. The second review application is not

maintainable and is hereby dismissed.

July 30, 2009                                      SHIV NARAYAN DHINGRA J.
rd




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