Avtar Singh vs Kishan Singh & Ors.
2009 Latest Caselaw 2865 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

+      Crl.Rev.P. 414/1998

%                                  Date of reserve: 20.07.2009
                                   Date of decision: 27.07.2009

       AVTAR SINGH                                  ... PETITIONER
                        Through:   Mr. D.C. Mathur, Sr. adv.,
                                   Mrs. Jaspreet Gogia, advs.



                                Versus


       KISHAN SINGH & ORS.                        ...RESPONDENT
                    Through: Mr. Arvind Kr. Gupta, APP for State
                             None for respondents no. 1 - 4.



       CORAM:
       HON'BLE MR. JUSTICE MOOL CHAND GARG

1.     Whether the Reporters of local papers
       may be allowed to see the judgment?

2.     To be referred to Reporter or not?

3.     Whether the judgment should be
       reported in the Digest?

:      MOOL CHAND GARG, J.

For orders, see judgment in Crl.App.No.332/1998.

MOOL CHAND GARG, J. JULY 27, 2009 ag/dc