M/S. P.P. Design Estate & Ors. vs Geeta Devi & Anr.
2009 Latest Caselaw 2779 Del

*          HIGH COURT OF DELHI : NEW DELHI

           IA No.320/2008 in CS (OS) No.761/2007

                      Judgment reserved on:    16th July, 2009
%                     Judgment decided on :      22nd July, 2009

M/s. P.P. Design Estate & Ors.                     .....Plaintiffs
                      Through: Mr. Rahul Gupta, Adv. with Mr. Gagan
                               Gupta, Mr. Rajnish Mishra, Mr. Raman
                               Kapoor and Ms. Aanchal Dhingra,
                               Advs.

                      Versus
Geeta Devi & Anr.                                   ......Defendants
                      Through: Mr. Deep Dhamija, Adv. for Def. No.1
                               Mr. J.P. Gupta, Adv. with Mr. Rikky
                               Gupta, Adv. for Def. No.2
Coram:

HON'BLE MR. JUSTICE MANMOHAN SINGH

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?

MANMOHAN SINGH, J.

For orders see judgment of the even date passed in CS (OS)

No.1857/2006.

MANMOHAN SINGH, J. JULY 22, 2008 sa.