M/S Allena Auto Industries (P) Ltd vs J R Barolia, Dy Cit
2009 Latest Caselaw 2436 Del

Citation : 2009 Latest Caselaw 2436 Del
Judgement Date : 2 July, 2009

Delhi High Court

M/S Allena Auto Industries (P) Ltd vs J R Barolia, Dy Cit on 2 July, 2009

Author: Mool Chand Garg

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                  Date of reserve: 21.05.2009
                                   Date of decision: 02.07.2009


+      Crl.M.C.1898/2001

       M/S ALLENA AUTO INDUSTRIES (P) LTD.  ...PETITIONER
                     Through: Mr. Raman Gandhi, adv.

                              Versus


       SH. J.R. BAROLIA, DY. CIT                    ...RESPONDENT
                        Through:   None


       CORAM:
       HON'BLE MR. JUSTICE MOOL CHAND GARG

1.     Whether the Reporters of local papers
       may be allowed to see the judgment?

2.     To be referred to Reporter or not?

3.     Whether the judgment should be
       reported in the Digest?

:      MOOL CHAND GARG, J.

For orders see Crl.M.C. 2856/2001.

MOOL CHAND GARG, J. JULY 02, 2009 anb

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