Narender Kumar vs The State
2009 Latest Caselaw 87 Del

*                 HIGH COURT OF DELHI : NEW DELHI


            Judgment reserved on : January 06, 2009
            Judgment delivered on : January 14, 2009

+                       Crl. A. No.444/1999
      Narender Kumar                 ...        Appellant
                           Through: Mr. Ramesh Gupta with Mr. Sunit
                                    Arora and Mr. Anupam S.Sharma,
                                    Advocates
                                  versus
      The State                      ...        Respondent
                           Through: Mr. Amit Sharma, Additional
                                    Public Prosecutor for State
CORAM:

HON'BLE MR. JUSTICE SUNIL GAUR

1.    Whether the Reporters of local papers may
      be allowed to see the judgment?

2.    To be referred to Reporter or not?

3.    Whether the judgment should be reported
      in the Digest?

SUNIL GAUR, J.

For orders see Crl.A.No.425/1999.

SUNIL GAUR, J January 14, 2009 dkg