Rajesh @ Raja vs The State
2009 Latest Caselaw 223 Del

*                    HIGH COURT OF DELHI : NEW DELHI


               Judgment reserved on : January 16, 2009
               Judgment delivered on : January 22, 2009

+                            Crl. A. No. 275 /1999
      Rajesh @ Raja                            ...          Appellant
                                  Through:     Mr. Vishal Gosain, Advocate

                                      versus

      The State                                ...         Respondent
                                  Through:     Mr. Amit Sharma, Additional
                                               Public Prosecutor for State

CORAM:

HON'BLE MR. JUSTICE SUNIL GAUR

1.     Whether the Reporters of local papers may
       be allowed to see the judgment?

2.     To be referred to Reporter or not?

3.     Whether the judgment should be reported
       in the Digest?

SUNIL GAUR, J.

1. For orders, see Crl. A.No. 348/1999.

SUNIL GAUR, J January 22, 2008 pkb

Crl.A.Nos. 348/99 & 275/99 Page 1