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Prateek Srivastava vs M.M. Duggal & Ors.
2009 Latest Caselaw 215 Del

Citation : 2009 Latest Caselaw 215 Del
Judgement Date : 21 January, 2009

Delhi High Court
Prateek Srivastava vs M.M. Duggal & Ors. on 21 January, 2009
Author: Sunil Gaur
*                HIGH COURT OF DELHI : NEW DELHI


             Judgment reserved on : January 16, 2009
             Judgment delivered on : January 21, 2009
+                             Crl. M.C. No. 1296/2008

%      Prateek Srivastava                             ...  Petitioner
                  Through:           Mr. Sanjay K. Singh, Advocate

                                         versus

       M.M. Duggal & Ors.                             ...   Respondents
                Through:             Mr.N.S.Dalal with Ms. Sunita,
                                     Advocate for Respondent No. 1.
                                     Mr. Pawan Verma, Advocate for
                                     Respondent No. 2.
                                     Mr. Amit Sharma, Additional Public
                                     Prosecutor for Respondent No. 3.

CORAM:
HON'BLE MR. JUSTICE SUNIL GAUR

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?

SUNIL GAUR, J.

1. For orders, see Crl. M. C. No. 1844/2007.

SUNIL GAUR, J January 21, 2009 pkb

Crl.M.C. No. 1844/07, 736/07 & 1296/08 Page 1

 
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