Mahesh Kumar vs State & Another
2009 Latest Caselaw 605 Del

Citation : 2009 Latest Caselaw 605 Del
Judgement Date : 19 February, 2009

Delhi High Court

Mahesh Kumar vs State & Another on 19 February, 2009

Author: Sunil Gaur

*          HIGH COURT OF DELHI : NEW DELHI
               Date of hearing: February 06, 2009
                 Date of Order: February 19, 2009


+               Criminal Appeal No. 415/1999

%    Mahesh Kumar                          ...    Appellant

                Through:   Mr. N. Prabhakar, Advocate

                                Versus

     State & Another                  .....Respondents
               Through:    Mr. Amit Sharma, Additional Public
                           Prosecutor for State.
CORAM:
HON'BLE MR. JUSTICE SUNIL GAUR
1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?


SUNIL GAUR, J.

For orders see Crl. Appeal No. 401/1999.

Sunil Gaur, J. February 19, 2009 n

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