J.K.Churamani & Anr. vs Gurmeet Singh Wadalia
2009 Latest Caselaw 5431 Del

 *                    IN THE HIGH COURT OF DELHI AT NEW DELHI

+                    C.C.P. (O) No.60 of 2009 in C.S. (OS) No.631 of 2005

%                                                                           23.12.2009

          J.K. CHURAMANI & ANR.                                   ......Petitioners
                                       Through: Mr. Rohit Kumar, Adv. for defendants.
                                           Versus

          GURMEET SINGH WADALIA                        ......Respondent
                             Through: Mr. Harsh Raghuvanshi, Advocate.

                                                     Date of Reserve:17th November, 2009
                                                      Date of Order: 23rd December, 2009

          CORAM
          JUSTICE SHIV NARAYAN DHINGRA

                                         ORDER

In view of the order passed in C.S. (OS) No.631 of 2005, list before Joint

Registrar on 25th February, 2010 along with the suit.

SHIV NARAYAN DHINGRA J.

DECEMBER 23, 2009 'AA'