Citation : 2009 Latest Caselaw 5311 Del
Judgement Date : 18 December, 2009
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of Reserve: August 21, 2009
Date of Order: December 18, 2009
+Ex. P. 16 of 2008
% 18.12.2009
Sasken Communication Technologies Ltd. ...Decree Holder
Through: Mr.Neeraj Sharma with Ms. Archana Lakhotia and Ms. Roopali Sharma,
Advocates
Versus
Prime Telesystem Ltd. & Ors. ...Judgment Debtors
Through: Mr. Pradeep K. Bakshi with Mr. Rajat Navet, Advocates
JUSTICE SHIV NARAYAN DHINGRA
1. Whether reporters of local papers may be allowed to see the judgment?
2. To be referred to the reporter or not?
3. Whether judgment should be reported in Digest?
ORDER
1. List on 28th January, 2010.
December 18, 2009 SHIV NARAYAN DHINGRA J. rd
Ex.P.16 of 2008 Sasken Communication Technologies Ltd. v. Prime Telesystems Ltd. & Ors. Page 1 Of 1
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