Arun Kapur vs Vikram Kapur & Ors.
2009 Latest Caselaw 1773 Del

                   * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                             Date of Reserve: 27.4.2009
                                                           Date of Order: 30th April, 2009

OMP No. 88/2004 & IA No. 1488/2004
%                                                                               30.04.2009

        Arun Kapur                                             ... Petitioner
                          Through:   Mr.Vibhu Bhakru with Ms. Priya Bansal,
                                     & Mr. Gaurav, Chauhan, Advocates


                 Versus


        Vikram Kapur & Ors.                                              ... Respondents
                   Through:          Mr. Sudhir K. Makkar, Advocate
                                     for R - 4 to 7, 9 & 10.



JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

The petition has become infructuous in view of decision of this

Court in FAO No. 432/2002. The same is hereby dismissed as such.

April 30, 2009 SHIV NARAYAN DHINGRA, J. vn