Dr. M. K. Wats vs State & Anr.
2009 Latest Caselaw 1437 Del

Citation : 2009 Latest Caselaw 1437 Del
Judgement Date : 16 April, 2009

Delhi High Court

Dr. M. K. Wats vs State & Anr. on 16 April, 2009

Author: Mool Chand Garg

*   IN     THE       HIGH   COURT   OF    DELHI   AT   NEW DELHI

%                                 Date of reserve: 02.04.2009
                                  Date of decision: 16.04.2009


    Crl.M.C. 3458/1999


    DR. M. K. WATS                                      ...PETITIONER
                             Through:    Mr. Deepak Kumar, adv. for Mr. S.K.
                                         Dubey, adv.

                                    Versus

    STATE & ANR.                                    ...RESPONDENTS
                             Through:    Mr. Navin Sharma, APP

    CORAM:
    HON'BLE MR. JUSTICE MOOL CHAND GARG

1. Whether the Reporters of local papers may be allowed to
   see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported in the Digest?

:        MOOL CHAND GARG, J.

For orders, see judgment in Crl.M.C.450/1999.

MOOL CHAND GARG, J. APRIL 16, 2009 anb

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