Tule Ram @ Tule vs State N.C.T Of Delhi
2009 Latest Caselaw 1411 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI


%                      Date of Decision : 15th of April, 2009

                       Crl. Appeal No. 367/2006

#     TULE RAM @ TULE                     ..... Appellant
!                 Through: Mr. V.S. Panwar, Adv.

                       versus

$     STATE N.C.T. OF DELHI               ..... Respondent
^                   Through: Mr. M.N. Dudeja, APP

*     CORAM:
      HON'BLE MR. JUSTICE B.N.CHATURVEDI
      HON'BLE MR. JUSTICE G.S. SISTANI
      1.     Whether the Reporters of local papers
             may be allowed to see the judgment?
      2.     To be referred to the Reporter or not?
      3.     Whether the judgment should be
             reported in the Digest?

: B.N.CHATURVEDI, J.

For orders, see Crl.Appeal No.327/2006.

(B.N.CHATURVEDI) JUDGE

(G.S.SISTANI) JUDGE April 15, 2009/BG