Anu Aggarwal vs Lieutenant Governor & Anr.
2009 Latest Caselaw 1408 Del

*           IN THE HIGH COURT OF DELHI AT NEW DELHI




                                                            Reserved on: 02.04.2009
%                                                    Date of decision: 15.04.2009



+                                    WP (C) No.8366 of 2008


HARJYOT SINGH BHALLA & ANR.                                 ...PETITIONERS
                     Through:                   Mr. A.S. Gambhir, Advocate.


                                            Versus


LIEUTENANT GOVERNOR & ANR.                                  ...RESPONDENTS
                    Through:                    Ms. Sonia Sharma, Advocate
                                                for R-1.

                                                Mr. Viraj R. Datar &
                                                Ms. Bandana Shukla, Advocates
                                                for R-2.




+                                    WP (C) No.8364 of 2008


MANISH SHARMA                                                ...PETITIONER
                                     Through:   Mr. Aman Lekhi, Sr. Advocate with
                                                Mr. Rajan K. Chaurasia, Mr.
                                                Jaspreet S. Rai, Mr. Rakesh Kumar,
                                                Mr. Rohit Nagpal & Mr. Vaibhav
                                                Vats, Advocates.


                                            Versus


LIEUTENANT GOVERNOR & ANR.                                  ...RESPONDENTS
                    Through:                    Ms. Sonia Sharma, Advocate
                                                for R-1.

                                                Mr. Viraj R. Datar &
                                                Ms. Bandana Shukla, Advocates
                                                for R-2.




WP (C) Nos. 8364 of 2008; 8366 of 2008
8565 of 2008 & 9098 of 2008                                         Page 1 of 2
 +                                    WP (C) No.8565 of 2008

ANU AGGARWAL                                               ...PETITIONER
                                     Through:   Mr.   Yashraj  Singh   Deora,
                                                Advocate.

                                            Versus

LIEUTENANT GOVERNOR & ANR.                                  ...RESPONDENTS
                    Through:                    Ms. Sonia Sharma, Advocate
                                                for R-1.

                                                Mr. Viraj R. Datar &
                                                Ms. Bandana Shukla, Advocates
                                                for R-2.


+                           WP (C) No.9098 of 2008

RUCHI AGGARWAL                                         ...PETITIONER
                                     Through:   Dr. Renu Aggarwal, Advocate with
                                                Petitioner in person.

                                            Versus

LIEUTENANT GOVERNOR & ANR.                                  ...RESPONDENTS
                    Through:                    Ms. Sonia Sharma, Advocate
                                                for R-1.

                                                Mr. Viraj R. Datar &
                                                Ms. Bandana Shukla, Advocates
                                                for R-2.

CORAM:
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA

1.        Whether the Reporters of local papers
          may be allowed to see the judgment?

2.        To be referred to Reporter or not?

3.        Whether the judgment should be
          reported in the Digest?

SANJAY KISHAN KAUL, J.

1. For orders see WP (C) No.8365/2008.

SANJAY KISHAN KAUL, J.

APRIL 15, 2009 SUDERSHAN KUMAR MISRA, J. b'nesh

WP (C) Nos. 8364 of 2008; 8366 of 2008