Citation : 2009 Latest Caselaw 1376 Del
Judgement Date : 14 April, 2009
* HIGH COURT OF DELHI : NEW DELHI
Judgment reserved on : January 06, 2009
Judgment delivered on : January 14, 2009
+ Crl. A. No.458/1999
Sant Ram ... Appellant
Through: Mr. Ramesh Gupta with Mr. Sunit
Arora and Mr. Anupam S.Sharma,
Advocates
versus
The State ... Respondent
Through: Mr. Amit Sharma, Additional
Public Prosecutor for State
CORAM:
HON'BLE MR. JUSTICE SUNIL GAUR
1. Whether the Reporters of local papers may
be allowed to see the judgment?
2. To be referred to Reporter or not?
3. Whether the judgment should be reported
in the Digest?
SUNIL GAUR, J.
For orders see Crl.A.No.425/1999.
SUNIL GAUR, J January 14, 2009 dkg
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