Col. Avtar Singh vs Col. S. S. Chaudhary
2009 Latest Caselaw 1298 Del

Citation : 2009 Latest Caselaw 1298 Del
Judgement Date : 9 April, 2009

Delhi High Court

Col. Avtar Singh vs Col. S. S. Chaudhary on 9 April, 2009

Author: Mool Chand Garg

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+      Crl.Rev.P. 596/2007

%                              Date of reserve : 01.04.2009
                               Date of decision: 09.04.2009.

       Col. Avtar Singh                   ...Petitioner
                          Through: Mr.Peeush Kulshreshtha, Advocate

                                 Versus

       Col. S.S.Chaudhary              ...Respondent
                       Through: Mr.S.S. Chillar, Advocate

CORAM:
HON'BLE MR. JUSTICE MOOL CHAND GARG

1.     Whether the Reporters of local papers    No
       may be allowed to see the judgment?

2.     To be referred to Reporter or not?       No

3.     Whether the judgment should be           No
       reported in the Digest?

MOOL CHAND GARG, J.

For orders, see judgment in Crl.Rev.P.666/2007.

MOOL CHAND GARG, J.

APRIL 09, 2009

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