Jamshed vs The State
2009 Latest Caselaw 1215 Del

*           HIGH COURT OF DELHI : NEW DELHI


          Judgment reserved on : March 25, 2009
           Judgment delivered on : April 06, 2009

+                  Crl. Appeal No. 541 of 2006


       Jamshed                        ...        Appellant
                            Through: Mr. R.K. Sonkiya,
                                     Advocate

                                versus

       The State                      ...        Respondent
                            Through: Mr. R.N. Vats, Additional
                                     Public Prosecutor for
                                     State


CORAM:
HON'BLE MR. JUSTICE SUNIL GAUR

1.     Whether the Reporters of local papers may
       be allowed to see the judgment?

2.     To be referred to Reporter or not?

3.     Whether the judgment should be reported
       in the Digest?

     SUNIL GAUR, J.

For orders see Crl.A. No. 328/2006.

SUNIL GAUR, J April 06, 2009 rs

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