Neeraj Dutta vs State
2009 Latest Caselaw 1147 Del

Citation : 2009 Latest Caselaw 1147 Del
Judgement Date : 2 April, 2009

Delhi High Court

Neeraj Dutta vs State on 2 April, 2009

Author: Mool Chand Garg

*          IN THE HIGH COURT OF DELHI AT NEW DELHI

+       Crl.App. 4/2007

%                            Date of reserve: 17.03.2009
                             Date of decision: 02.04.2009


       NEERAJ DUTTA                                 ... APPELLANT
                        Through: Mr. K.K.Sud, Sr. Advocate with Mr.
                                  Ramesh Gupta, Advocate

                                Versus

       STATE                                      ...RESPONDENT
                        Through: Mr. Navin Sharma, APP for state


       CORAM:
       HON'BLE MR. JUSTICE MOOL CHAND GARG

1.     Whether the Reporters of local papers
       may be allowed to see the judgment?

2.     To be referred to Reporter or not?

3.     Whether the judgment should be
       reported in the Digest?

MOOL CHAND GARG, J.

For orders, see judgment in Criminal Appeal No.15/2007.

MOOL CHAND GARG, J.

APRIL 02, 2009

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