M/S Jagannath Dudadhar vs The Sale Tax Officer & Others
2008 Latest Caselaw 1853 Del

*                  HIGH COURT OF DELHI AT NEW DELHI

%                            Reserved on     : 25th September, 2008
                             Date of Decision: 20th October, 2008

+     WP(C) 18476/2006

M/S JAGANNATH DUDADHAR               .....PETITIONER
                     Through: Mr. Rajesh Jain, Advocate.

                        Versus

THE SALE TAX OFFICER & OTHERS         .....RESPONDENTS

Through: Mr. M.K. Arora, Advocate

CORAM:

HON'BLE THE CHIEF JUSTICE HON'BLE MS. JUSTICE REKHA SHARMA HON'BLE DR. JUSTICE S.MURALIDHAR

1.Whether reporters of the local newspapers be allowed to see the judgment?

2.To be referred to the Reporter or not?

3. Whether the judgment should be reported in the Digest?

AJIT PRAKASH SHAH, CJ

For orders, see WP(C) No. 18434/2006.

CHIEF JUSTICE

REKHA SHARMA JUDGE

S.MURALIDHAR October 20, 2008 JUDGE "v"