M/S. Phonographic Performance ... vs M/S. Lizard Lounge & Ors.
2008 Latest Caselaw 1940 Del

*            IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                 Reserved on: 16.10.2008
%                                             Date of decision: 03.11.2008


+                        RFA (OS) No.57 of 2008


M/S. PHONOGRAPHIC PERFORMANCE LIMITED ...APPELLANT
                    Through: Mr. Sandeep Sethi, Sr. Advocate
                             with Mr. Pragyan Sharma,
                             Ms. Kanika Mehra & Mr. Mohit,
                             Advocates.

                                    Versus

M/S. LIZARD LOUNGE & ORS.                            ...RESPONDENTS
                     Through:            Mr. K.K. Sharma, Advocate
                                         for Respondents 4 & 9.
                                         Ms. Pratibha M. Singh &
                                         Mr.       Sudeep      Chatterjee,
                                         Advocates for Respondents 7, 12
                                         & 14.
                                         Ms. Bimla Sharma, Advocate for
                                         Respondents 11 & 15.
                                         Ms. Nidhi Lal, Advocate for
                                         Respondent No.14.

CORAM:
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE MOOL CHAND GARG

1.      Whether the Reporters of local papers
        may be allowed to see the judgment?

2.       To be referred to Reporter or not?

3.       Whether the judgment should be
         reported in the Digest?


SANJAY KISHAN KAUL, J.

1. For orders see RFA (OS) No.58/2008.

SANJAY KISHAN KAUL, J.

NOVEMBER 03, 2008 MOOL CHAND GARG, J. b'nesh