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Himani Sharma vs Govt. Of Nct Of Delhi & Ors.
2008 Latest Caselaw 1149 Del

Citation : 2008 Latest Caselaw 1149 Del
Judgement Date : 25 July, 2008

Delhi High Court
Himani Sharma vs Govt. Of Nct Of Delhi & Ors. on 25 July, 2008
Author: S.N. Aggarwal
*           IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                     Date of Decision : July 25, 2008



+     WP(C) No.3243/2005


#     HIMANI SHARMA                                 ...    Petitioner.

!                                  Mr. N. Prabhakar, Advocate.
                       Versus

$     GOVT. OF NCT OF DELHI & ORS.                  ...    Respondents

^                                  Ms. Avnish Ahlawat, Advocate for
                                   DOE.
                                   Ms. Zubeda Begum for DSSB.

CORAM :
HON'BLE MR. JUSTICE S.N. AGGARWAL

    1. Whether reporters of Local paper may be allowed to see the
       judgment?
    2. To be referred to the reporter or not?
    3. Whether the judgment should be reported in the Digest?

S.N. Aggarwal, J.

For orders, see WP(C) No. 2576/2002 .



July 25, 2008                                             S.N.AGGARWAL
'a'                                                           [JUDGE]





 

 
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