Usha (India) Ltd vs Indian Bank & Ors
2008 Latest Caselaw 1014 Del

                                                                           #1
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+                           W.P.(C) 4368/2008

%                                  DATE OF DECISION : 11th JULY, 2008

      USHA (INDIA) LTD.                     ..... Petitioner
                     Through: Mr. Jayesh Bakshi, Ms. Sonali Jaitley
                           and Mr. Ashish Mohan, Advocates.

                   versus


      INDIAN BANK & ORS                   ..... Respondent
                   Through: Mr. V.C. Mittal, Advocate for R-1 & 2.
                           Mr. P.S. Bindra, Advocate for R-3.
                             Mr. Suraj Kumar with Mr. Nitin
                             Satija, Advocate for R-5.
                             Mr. Amarjit S. Bedi, Advocate for R-
                             6.

CORAM:

HON'BLE MR. JUSTICE MUKUL MUDGAL
HON'BLE MR. JUSTICE MANMOHAN

1. Whether Reporters of local papers may be allowed to see the judgment?
2. To be referred to the Reporter or not?
3. Whether the judgment should be reported in the digest?


                            JUDGMENT

MANMOHAN, J: (ORAL)

With the consent of the parties, the matter is taken up for final

disposal.

On 4th June, 2008, notice had been issued confined to prayer (a) in the

writ petition. Prayer (a) reads as follows:

"a) Kindly direct the Debt Recovery Tribunal to decide the SA 1/2007 within a specific time frame."

None of the parties have any objection to the expeditious disposal of

the appeal.

We are informed that the matter has been listed on 20th August, 2008

before the Tribunal. We, accordingly, direct that SA 1/2007 pending before

the Tribunal along with other connected appeals and applications shall be

disposed of by the Tribunal not later than three months from the next date of

hearing i.e. 20th August, 2008.

Accordingly, the writ petition is disposed of with the above direction

for the disposal of SA 1 /2007 along with connected SAs and all applications

not later than 25th November, 2008.

MANMOHAN, J

MUKUL MUDGAL, J

JULY 11, 2008 rb