V.K. Jain vs The Union Of India And Others
2008 Latest Caselaw 2186 Del

*         HIGH COURT OF DELHI : NEW DELHI

+         Writ Petition (Civil) No. 489 of 2000


                              Judgment reserved on: July 7, 2008
%                             Judgment delivered on: December 5, 2008


     V.K. Jain
     724, Laxmibai Nagar
     New Delhi-110023.                           ...Petitioners
                    Through Mr. P.P. Rao, Senior Advocate with
                            Mr. V.K. Rao, Mr. Ayushya Kumar &
                            Mr. Arun Dhiman, Advocates

                     Versus

1.   The Union of India
     through
     The Secretary
     Ministry of Urban Affairs & Employment
     Nirman Bhawan, New Delhi -110011.

2.   Secretary
     Union Public Service Commission
     Shahjehan Road
     New Delhi-110011.

3.   Shri B.M. Singhal
     C/o Mr. Sohan Lal, Advocate
     C-6/244, Yamuna Vihar
     Delhi-110053.                                  ...Respondents
                     Through Mr. H.K. Gangwani, Advocate for
                               Respondent No.1
                               Mr. Sandeep Sethi, Senior Advocate
                               with Mr. Sachin Sood and Mr. Vikram
                               Saini, Advocates.



WP (C) No.489/2000                                           Page 1 of 2
 Coram:

HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE J.R. MIDHA


1. Whether the Reporters of local papers may
   be allowed to see the judgment?                           Yes

2. To be referred to Reporter or not?                        No

3. Whether the judgment should be reported                   No
   in the Digest?

MADAN B. LOKUR, J.

For orders, see WP(C) No. 2562/2002.

MADAN B. LOKUR, J

December 5, 2008 J.R. MIDHA, J. ncg

Certified that the corrected copy of the judgment has been transmitted in the main Server.