Sunil Kumar Kedia vs Union Of India & Others
2008 Latest Caselaw 1384 Del

*         HIGH COURT OF DELHI : NEW DELHI


+         Writ Petition (Civil) No.10534 of 2004


                     Judgment reserved on: July 14, 2008

%                    Judgment delivered on: August 19, 2008

Sunil Kumar Kedia
S/o Shri Hari Ram Kedia
R/o 2-Govind Dhar Lane
Kolkata-700001.                                 ...Petitioner
                    Through Mr.Kailash Vasdev, Sr.Advocate with
                            Mr. Praveen Kumar Singh, Advocate

                     Versus

1.   Union of India
     Service through the Secretary
     Ministry of Finance
     North Block
     New Delhi - 110001

2.   Central Board of Excise & Customs
     Service through its Chairman
     Ministry of Finance
     North Block
     New Delhi - 110001

3.   Commissioner of Customs
     Customs House
     15/1, Strand Road
     Kolkata-700 001.

4.   Ms. Kavita Bhatnagar Nagvenkar
     Indian Customs & Central Excise Service (IC&CES)
     Deputy Commissioner
     Office of Commissioner of Central Excise

WP (C) No.10534/2004                                          Page 1 of 3
      Ahmedabad-I
     Central Excise Building
     Navrangpur
     Ahmedabad-35 (Gujarat)

5.   Depankar Aron
     Indian Customs & Central Excise Service (IC&CES)
     Office of Assistant Commissioner
     Customs Nautanwa
     Maharajganj, U.P.

6.   Devender V. Nagverkar
     Indian Customs & Central Excise Service (IC&CES)
     Assistant Commissioner
     Office of Central Excise
     Division Rural (NG)
     Vidhyalaya Chambers
     PALDI, Ahmedabad, Gujarat.

7.   S. Krishnamachari
     Indian Customs & Central Excise Service (IC&CES)
     Deputy Director
     Office of the Deputy Director, Customs & Central Excise
     Central Regional Unit
     5th Floor, C.L.F. Building Nampally.

8.   P.C. Behera
     Indian Customs & Central Excise Service (IC&CES)
     Assistant Commissioner
     Office of the Commissioner of Central Excise
     Kolkata-11
     Internal Audit Branch, 44
     Park Street, Kolkata-16.

     4 to 8 as representative
     Indian Customs & Central Excise
     Service (IC&CES 1996 onwards)                   ... Respondents

                     Through Mr. Suresh Kait with Mr. Abhishek
                             Verma, Advocate

WP (C) No.10534/2004                                           Page 2 of 3
 Coram:

HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE V.B. GUPTA

1. Whether the Reporters of local papers may
   be allowed to see the judgment?                      Yes

2. To be referred to Reporter or not?                   Not necessary

3. Whether the judgment should be reported
   in the Digest?                                       Not necessary


MADAN B. LOKUR, J.

For orders, see Writ Petition (Civil) No. 8658/2004.

MADAN B. LOKUR, J.

August 19, 2008 J.R. MIDHA, J. ncg

Certified that the corrected copy of the judgment has been transmitted in the main Server.