Pradeep Anand vs I.T.C. Ltd. And Ors.
2006 Latest Caselaw 1090 Del

Citation : 2006 Latest Caselaw 1090 Del
Judgement Date : 3 July, 2006

Delhi High Court

Pradeep Anand vs I.T.C. Ltd. And Ors. on 3 July, 2006

Author: S K Kaul

Bench: S K Kaul

JUDGMENT

Sanjay Kishan Kaul, J.

1. In terms of the Orders passed in CS (OS) No. 1084/1998 and IA No. 2411/1999, the present suit for making the Partial Award dated 24.04.1998 made and published by Shri Datuk George KS Seah, Sole Arbitrator, Rule of the Court is dismissed leaving the parties to bear their own costs.

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