Citation : 2004 Latest Caselaw 935 Del
Judgement Date : 17 September, 2004
JUDGMENT
Madan B. Lokur, J.
1. The Respondents in this case are working as Nursing Personnel. The benefit of SSC pay scales having been given to various categories of employees including Peons, Sanitary Staff, etc., there cannot be any basis for denying them the benefit of SSC pay scales. Their services are not exclusive and nor is it said that they cannot be inter-changed with other similar categories of employees.
2. Under the circumstances, it is held that Nursing Personnel are entitled to the benefit of SSC pay scales with effect from 1st April,1998.
3. The Respondents will be entitled to costs of Rs.1,000/- each.
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