Commissioner Of Income Tax vs Minar Leasing (P) Ltd.
2004 Latest Caselaw 22 Del

Citation : 2004 Latest Caselaw 22 Del
Judgement Date : 12 January, 2004

Delhi High Court

Commissioner Of Income Tax vs Minar Leasing (P) Ltd. on 12 January, 2004

Equivalent citations: (2004) 187 CTR Del 12

Bench: B Patel, B D Ahmed

JUDGMENT

1. Learned counsel for the Revenue has drawn our attention to (2003) 263 ITR (St) pp. 2 and 3. It is not disputed before us that the decision of this Court in the case of CIT v. Bansal Credit Ltd. (2003) 259 ITR 69 (Del) which has been referred by the Tribunal has been indirectly confirmed by the Supreme Court.

2. In view of this, we do not entertain this appeal and the same is dismissed.

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