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The Indian Performing Right ... vs Dna Networks Pvt. Ltd. And Ors.
2001 Latest Caselaw 1502 Del

Citation : 2001 Latest Caselaw 1502 Del
Judgement Date : 20 September, 2001

Delhi High Court
The Indian Performing Right ... vs Dna Networks Pvt. Ltd. And Ors. on 20 September, 2001
Bench: V Aggarwal

ORDER

S. No. 1959/2001

1. Suit be registered.

2. Summons be issued to the dependants, returnable on, 15.3.2002, on filing of process; fee and registered covers within a week.

I.A. 8786/2001

3. Allowed subject to just exceptions.

4. It is stated that the deficiency in court fee shall be made up during the course of the day.

I.A. 8787/2001

5. Allowed subject to just exceptions.

I.A. 8785/2001

6. Keeping in view the, totality of facts, the requirement of Section 80(1) of the Code of Civil Procedure is waived.

I.A. 8784/2001

7. Notice for 10.10.2001.

8. dusty.

 
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