Sitaram Singhania vs Commissioner Of Wealth Tax
1991 Latest Caselaw 617 Del

Citation : 1991 Latest Caselaw 617 Del
Judgement Date : 24 September, 1991

Delhi High Court

Sitaram Singhania vs Commissioner Of Wealth Tax on 24 September, 1991

Author: G Mital

Bench: G Mittal, S Pal

JUDGMENT

G.C. Mital, J.

1. There is limit of two years for the Commissioner to pass orders under s. 25(2) of the WT Act. Since this Court restrained the Commissioner from passing the final order, the time will not run in favor of the petitioner and against the Department. Learned counsel for the petitioner has agreed to this.

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