Management Of Municipal ... vs Workman And Anr.
1991 Latest Caselaw 799 Del

Citation : 1991 Latest Caselaw 799 Del
Judgement Date : 16 December, 1991

Delhi High Court

Management Of Municipal ... vs Workman And Anr. on 16 December, 1991

Equivalent citations: 47 (1992) DLT 113

Author: S Bhandare

Bench: S Bhandare, C Nayyar

JUDGMENT

Sunanda Bhandare, J.

(1) The question involved in the writ petitionis very short and can be disposed of at show cause stage. We, therefore, directthat the writ petition be listed for final hearing on 9/01/1992 as lastitem in after Notice Miscellaneous Matters.

(2) By order dated 25.4.1989 this Court had granted ex-pane stay ofthe Award. However, in view of Section 17-B, we are of the view that therespondent-workman should be allowed to work as Daily Wager with the petitioner till the disposal of the writ petition. The respondent-workman willreport for duty on 20/12/1991. The order dated 25.4.1989 is modified to that extent.

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