Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sanjay Textiles vs State Bank Of India
1984 Latest Caselaw 68 Del

Citation : 1984 Latest Caselaw 68 Del
Judgement Date : 15 February, 1984

Delhi High Court
Sanjay Textiles vs State Bank Of India on 15 February, 1984
Equivalent citations: 1984 (7) DRJ 133
Author: J Jain
Bench: J Jain

JUDGMENT

J.D. Jain, J.

(1) After the attachment is effected the petitioner/objector has a right to file objections but not prior to attachment.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter