Banwari Lal Radhey Mohan vs The Punjab State Co-Operation ...
1983 Latest Caselaw 142 Del

Citation : 1983 Latest Caselaw 142 Del
Judgement Date : 2 May, 1983

Delhi High Court

Banwari Lal Radhey Mohan vs The Punjab State Co-Operation ... on 2 May, 1983

Equivalent citations: AIR 1983 Delhi 402, 24 (1983) DLT 36, 1983 (5) DRJ 223

Bench: P Narain, B Kirpal

JUDGMENT

(1) DELHI High Court Act, S. 10 An appeal barred under Section 39 of the Arbitration Act cannot be maintained under Section 10 of the High Court Act. Arbitration Act, S. 39-Section 10 of the High Court Act docs not repeal Section 39 of the Arbitration Act. An appeal barred under Section 39 cannot be maintained under Section 10 of the Delhi High Court Act.

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