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Lalsai Bhagat vs State Of Chhattisgarh
2026 Latest Caselaw 498 Chatt

Citation : 2026 Latest Caselaw 498 Chatt
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Chattisgarh High Court

Lalsai Bhagat vs State Of Chhattisgarh on 14 March, 2026

                                                 1




Digitally
signed by
SHAYNA
KADRI                                                                        NAFR

                      HIGH COURT OF CHHATTISGARH AT BILASPUR

                                   NATIONAL LOK ADALAT
            Judge - Lok Adalat : Hon'ble Mr. Justice Amitendra Kishore Prasad
                   Member - Lok Adalat : Mr. Apoorva Tripathi, Advocate.

                                     WPS No. 5271 of 2020

            1 - Lalsai Bhagat S/o Lt. Shri Nadhiya Ram, Aged About 56 Years
            Assistant Internal Accounts Inspection And Taxation Officer Block
            Panchayat Rajpur, District Balarampur Ramanujganj Chhattisgarh.,
            District : Balrampur, Chhattisgarh
                                                                      --- Petitioner


                                             versus


            1 - State Of Chhattisgarh Through The Secretary, Panchayat And Rural
            Development Department, Mahanadi Mantralaya, Atal Nagar, Naya
            Raipur, Post Office And Police Station Naya Raipur, District Raipur
            Chhattisgarh, District : Raipur, Chhattisgarh
            2 - Director Panchayat Directorate, Indrawati Bhavan, Atal Nagar, Naya
            Raipur, Post Office And Police Station Naya Raipur, District Raipur
            Chhattisgarh, District : Raipur, Chhattisgarh
            3 - Collector, Balrampur, District Balrampur Ramanujganj Chhattisgarh.,
            District : Balrampur, Chhattisgarh
            4 - Chief Executive Officer Zila Panchayat Balrampur Ramanujganj
            Chhattisgarh, District : Balrampur, Chhattisgarh
                                                                --- Respondent(s)

1 - Lalsai Bhagat S/o Late Shri Nadhiya Ram Aged About 56 Years Assistant Internal Accounts Inspection And Taxation Officer Block Panchayat Rajpur , District Balarampur Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh

---Petitioner(s)

Versus

1 - State Of Chhattisgarh Indrawati Bhavan , Atal Nagar, Naya Raipur , Post Office And Police Station Naya Raipur, District Raipur , Chhattisgarh., District : Raipur, Chhattisgarh 2 - Director Panchayat Directorate Indrawati Bhavan , Atal Nagar, Naya Raipur , Post Office And Police Station Naya Raipur, District Raipur , Chhattisgarh., District : Raipur, Chhattisgarh 3 - Collector Balrampur , District Balarampur Ramanujganj, Chhattisgarh., District : Balrampur, Chhattisgarh

--- Respondent(s)

(Cause-title taken from Case Information System) For Petitioner : Shri Lalsai Bhagat, petitioner in person before this Court.

For : Shri Amit Buxy, Deputy G.A., Mr. Nitansh State/Respondents Jaiswal, Deputy G. A. and Shri Harishankar Chouhan, Deputy Commissioner, Divisional Development Office, Bilaspur.

AWARD (Passed on 14/03/2026)

1. The present petitions have been filed against the impugned orders

dated 11.11.2020 and 11.12.2020 whereby petitioner has been

suspended from the post of Assistant Internal Accounts

Inspection and Taxation Officer Block Panchayat Rajpur, Distt.

Balrampur - Ramanujganj.

2. Today, both the parties filed compromise application stating that

petitioner is willing to withdraw this petition. Hence both the

parties compromised the dispute amicably and as such nothing

remains in this petition for adjudication.

3. The contesting parties to these petitions have amicably

settled/compromised the dispute. We have also found that the

terms and conditions of compromise/settlement arrived at

between the contesting parties are just, proper and legal and

hence are acceptable. We accordingly accept the compromise/

settlement, proposed by the parties.

4. A copy of this compromise/docket arrived at by the parties be

made part of this record.

5. Accordingly, the instant petitions are disposed of as withdrawn.

                    Sd/-                                    Sd/-

         (Amitendra Kishore Prasad)                    (Apoorva Tripathi)

             Judge - Lok Adalat                    Member - Lok Adalat
         High Court of Chhattisgarh             High Court of Chhattisgarh

Shayna
 

 
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