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Kunti Bai vs Suresh Kumar
2025 Latest Caselaw 4460 Chatt

Citation : 2025 Latest Caselaw 4460 Chatt
Judgement Date : 15 September, 2025

Chattisgarh High Court

Kunti Bai vs Suresh Kumar on 15 September, 2025

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         Digitally
         signed by
         ALFIZA
ALFIZA BAIG
                                 HIGH COURT OF CHHATTISGARH AT BILASPUR
BAIG   Date:
       2025.09.16
         10:41:01
         +0530



                                                 SA No. 370 of 2018
                                      KUNTI BAI & Ors. versus SURESH KUMAR

                                                    Order Sheet


                     15/09/2025          Mr. Lalit Jangde, Counsel for the Appellants.
                                         Mr. Tarkeshwar Nande, Panel lawyer for the
                                    State/Respondent.

Learned counsel for the appellants submits that as per his information, appellants have executed an affidavit stating that they have entered into a settlement and agreed to accept the judgment and decree passed by learned first appellate Court. He however, submits that he may be granted short time to file appropriate application supported with an affidavit with a prayer to withdraw this appeal based upon the settlement outside the Court.

As prayed, list this case next week.

sd/-

                                                                  (Parth Prateem Sahu)
                        alfiza                                           Judge
 

 
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