Citation : 2025 Latest Caselaw 4453 Chatt
Judgement Date : 15 September, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
Order Sheet
CRA No. 842 of 2013 Rahin Bai and Ors. Versus State of Chhattisgarh
15/09/2025 Smt. Indira Tripathi, learned counsel for the appellant.
Mr. Afroz Khan, learned P.L. for the State.
Arguments Heard.
Reserved for Judgment.
Sd/-
(Rajani Dubey) Judge
U.K. Raju
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