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Shankar Lal Rathia vs State Of Chhattisgarh
2025 Latest Caselaw 4331 Chatt

Citation : 2025 Latest Caselaw 4331 Chatt
Judgement Date : 9 September, 2025

Chattisgarh High Court

Shankar Lal Rathia vs State Of Chhattisgarh on 9 September, 2025

            Digitally signed
YOGESH by YOGESH
       TIWARI
TIWARI Date: 2025.09.09
       13:42:37 +0530




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                                          HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                       CRA No. 840 of 2015

                                          Shankar Lal Rathia versus State of Chhattisgarh

                                                           CRA/846/2015


                                                           Order Sheet



                               09.09.2025             Mr. F.S. Khare, Advocate for the appellant in CRA

                                            No.840/2015.

                                                      Ms. Indira Tripathi, Advocate for the appellant in CRA

                                            No.846/2015.

                                                      Mr. Ashish Shukla, Additional Advocate General for

                                            the State/respondent.

Arguments concluded.

Reserved for judgment.

                                                   Sd/-                                  Sd/-
                                             (Rajani Dubey)               (Amitendra Kishore Prasad)
                                                 Judge                               Judge




                                 Yogesh
 

 
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