Pusauram Sahu vs Sanjeet Vishwakarma
2025 Latest Caselaw 4311 Chatt

Chattisgarh High Court

Pusauram Sahu vs Sanjeet Vishwakarma on 8 September, 2025

                                 HIGH COURT OF CHHATTISGARH AT BILASPUR

        Digitally
        signed by
        HARNEET
                                              FA No. 408 of 2019
HARNEET KAUR
KAUR    Date:
        2025.09.10
        16:00:46
        +0530


                      Sanjit Kumar Vishwakarma versus Rupesh Kumar Sahu and Others

                                              FA No. 485 of 2019
                                                    Order Sheet


                     08/09/2025        Mr. Kshitij Sharma, counsel for the appellant.
                                       Mr. Parth Shrivastava, counsel for respondents No. 2

and 3.

Mr. R.N. Pusty, G.A. for the respondent No. 4/State. Argument heard.

Judgment reserved.

                                             Sd/-                           Sd/-
                                  ( (Sanjay K. Agrawal)           (Sanjay Kumar Jaiswal)
                                           JUDGE                        JUDGE




                       Harneet