Citation : 2025 Latest Caselaw 4310 Chatt
Judgement Date : 8 September, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally
signed by
HARNEET
FA No. 408 of 2019
HARNEET KAUR
KAUR Date:
2025.09.10
16:00:46
+0530
Sanjit Kumar Vishwakarma versus Rupesh Kumar Sahu and Others
FA No. 485 of 2019
Order Sheet
08/09/2025 Mr. Kshitij Sharma, counsel for the appellant.
Mr. Parth Shrivastava, counsel for respondents No. 2
and 3.
Mr. R.N. Pusty, G.A. for the respondent No. 4/State. Argument heard.
Judgment reserved.
Sd/- Sd/-
( (Sanjay K. Agrawal) (Sanjay Kumar Jaiswal)
JUDGE JUDGE
Harneet
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