Citation : 2025 Latest Caselaw 4226 Chatt
Judgement Date : 3 September, 2025
Digitally signed by AMIT PATEL
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 89 of 2008
ARUN KUMAR VISHWAKARMA versus STATE OF CHHATTISGARH
Order Sheet
03.09.2025 Mr. Shashi BhushanTiwari, counsel for the appellant.
Mr. Ashish Shukla, Addl. A.G. for the State. Arguments heard. Reserved for judgment.
Sd/-
(Rajani Dubey) Judge
AMIT PATEL
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