Chattisgarh High Court
Paras Ram Banjare vs State Of Chhattisgarh on 5 May, 2025
1
Digitally
signed by
2025:CGHC:20364
SHOAIB
SHOAIB ANWAR
ANWAR Date:
2025.05.06
16:07:07
+0530
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 2968 of 2025
1 - Pardeshi Ram Dhruw S/o Late Firanta Ram Dhruw Aged About 44
Years Presently Working As Head Master (Primary School) At Govt.
Primary School, Mohmela, Block Arang District Raipur Chhattisgarh
2 - Manbodhi Saay S/o Buddhu Das Saay Aged About 46 Years
Presently Working As Head Master (Primary School) At Govt. Primary
School, Sonpairi (Devda), Block Arang District Raipur Chhattisgarh
3 - Smt. Komal Kukreja W/o Tarun Kukreja Aged About 38 Years
Presently Working As Assistant Teacher (L.B.) At Govt. Primary School,
Tilda Camp, Block Tilda, District Raipur Chhattisgarh
4 - Vedprakash Verma S/o Kedar Nath Verma Aged About 43 Years
Presently Working As Head Master (Primary School) At Govt. Primary
School, Kutela, Block Arang District Raipur Chhattisgarh
5 - Smt. Kavita Verma W/o Deepak Verma Aged About 49 Years
Presently Working As Teacher (L.B.) At Govt. Hindu Middle School,
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Bairan Bazar, Raipur, Block Dharsiwa, District Raipur Chhattisgarh
6 - Rajesh Kumar Thakur S/o Mohan Singh Thakur Aged About 50 Years
Presently Working As Teacher (L.B.) At Govt. Middle School, Sasaholi,
Block Tilda, District Raipur Chhattisgarh
7 - Smt. Shabana Azmi W/o Javed Mohammad Aged About 43 Years
Presently Working As Teacher (L.B.) At Govt. Middle School, Sasaholi,
Block Tilda, District Raipur Chhattisgarh
8 - Smt. Janki Dulari Verma W/o Ram Khilavan Verma Aged About 50
Years Presently Working As Teacher (L.B.) At Govt. Middle School,
Purani Basti Neora, Block Tilda, District Raipur Chhattisgarh
9 - Virendra Tandan S/o Sonchand Tandan Aged About 38 Years
Presently Working As Teacher (L.B.) At N.D.B. Govt. Middle School,
Neora, Block Tilda, District Raipur Chhattisgarh
10 - Smt. Geeta Verma W/o Late Shailesh Kumar Verma Aged About 39
Years Presently Working As Teacher (L.B.) At Govt. Primary School,
Urla, Block Patan, District Durg Chhattisgarh
11 - Smt. Rita Sen W/o Laxmi Narayan Aged About 41 Years Presently
Working As Head Master (Primary School) At Govt. Primary School,
Kathiya No. 1, Block Tilda, District Raipur, Chhattisgarh
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12 - Bhola Ram Baghel S/o Kartik Ram Baghel Aged About 41 Years
Presently Working As Head Master (Primary School) At Govt. Primary
School, Ghulghul, Block Tilda, District Raipur Chhattisgarh
13 - Smt. Abhipayal Sharma W/o Abhishek Sharma Aged About 39
Years Presently Working As Head Master (Primary School) At Govt.
Primary School, Braminpara, Block Dharsiwa, District Raipur,
Chhattisgarh
14 - Radhekishan Burman S/o Dhanau Ram Burman Aged About 51
Years Presently Working As Head Master (Primary School) At M.D.
Paikar Govt. Primary School, Purani Basti Neora, Block Tilda, District
Raipur, Chhattisgarh
15 - Smt. Sheetal Sharma W/o Amit Kumar Sharma Aged About 41
Years Presently Working As Head Master (Primary School) At Govt.
Primary School, Bhumiya, Block Tilda, District Raipur Chhattisgarh
16 - Krishn Kumar Dhruw S/o Rameshwar Aged About 45 Years
Presently Working As Assistant Teacher (L.B.) At Govt. Primary School,
Neora, Block Tilda, District Raipur, Chhattisgarh
17 - Smt. Seema Verma W/o Bhagwat Prasad Aged About 39 Years
Presently Working As Teacher (L.B.) At Govt. Middle School, Purani
Basti Neora, Block Tilda, District Raipur, Chhattisgarh
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18 - Smt. Savitri Sahu W/o Laxman Prasad Sahu Aged About 39 Years
Presently Working As Assistant Teacher (L.B.) At Govt. New Primary
School, Neora, Block Tilda, District Raipur, Chhattisgarh
19 - Smt. Rashmi Kiran Nayak W/o Sandeep Kumar Nayak Aged About
37 Years Presently Working As Assistant Teacher (L.B.) At Govt. Primary
School, Tilda Banstal, Block Tilda, District Raipur, Chhattisgarh
20 - Smt. Seema Satankar W/o Jagdish Satankar Aged About 43 Years
Presently Working As Head Master (Primary School) At Govt. Primary
School, Budera, Block Tilda, District Raipur Chhattisgarh
--- Petitioner(s)
versus
1 - State Of Chhattisgarh Through The Secretary, Department Of School
Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur,
District Raipur Chhattisgarh
2 - The Secretary Department Of Urban Administration And
Development, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur,
District Raipur Chhattisgarh
3 - Director Directorate Of Public Instruction, Indrawati Bhawan, Atal
Nagar Naya Raipur, District Raipur Chhattisgarh
5
4 - Director Directorate Of Urban Administration And Development, Atal
Nagar Naya Raipur, District Raipur Chhattisgarh
5 - District Education Officer Raipur, District Raipur Chhattisgarh
6 - District Education Officer Durg, District Durg Chhattisgarh
7 - Block Education Officer Arang, District Raipur Chhattisgarh
8 - Block Education Officer Tilda, District Raipur Chhattisgarh
9 - Block Education Officer Dharsiwa, District Raipur Chhattisgarh
10 - Block Education Officer Patan, District Durg Chhattisgarh
11 - Chief Municipal Officer Nagar Palika Parishad, Tilda Neora, District
Raipur Chhattisgarh
--- Respondent(s)
1 - Paras Ram Banjare S/o Tilak Banjare Aged About 42 Years Presently
Working As Lecturer (L.B.) At Govt. Higher Secondary School,
Sonardeori, Block Pallari, District Balodabazar-Bhatapara, Chhattisgarh.
2 - Ganga Prasad Banergee S/o Mehataru Ram Aged About 45 Years
Presently Working As Lecturer (L.B.) At Govt. Higher Secondary School,
Sonardeori, Block Pallari, District Balodabazar-Bhatapara, Chhattisgarh.
3 - Kalpana Bhagat D/o Jagjeevan Ram Bhagat Aged About 44 Years
Presently Working As Lecturer (L.B.) At Govt. Higher Secondary School,
Sonardeori, Block Pallari, District Balodabazar-Bhatapara, Chhattisgarh.
4 - Smt. Shraddha Singh W/o Sandeep Singh Aged About 50 Years
Presently Working As Lecturer (L.B.) At Govt. Higher Secondary School,
Sonardeori, Block Pallari, District Balodabazar-Bhatapara, Chhattisgarh.
---Petitioner(s)
Versus
1 - State Of Chhattisgarh Through The Secretary, Department Of School
Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur,
District Raipur, Chhattisgarh.
2 - The Secretary, Department Of Panchayat And Rural Development,
Mantralaya, Mahanadi Bhawan, Atal Nagar, Naya Raipur, District Raipur,
Chhattisgarh.
3 - Director Directorate Of Public Instruction, Indrawati Bhawan, Atal
Nagar, Naya Raipur, District Raipur, Chhattisgarh.
4 - Commissioner Cum Director Directorate Of Panchayat, Atal Nagar,
Naya Raipur, District Raipur, Chhattisgarh.
5 - District Education Officer Baloda Bazar-Bhatapara,, District :
Balodabazar-Bhathapara, Chhattisgarh
6 - Block Education Officer, Pallari, District : Balodabazar-Bhathapara,
Chhattisgarh
7 - Chief Executive Officer Zila Panchayat, Baloda Bazar-Bhatapara,
District : Balodabazar-Bhathapara, Chhattisgarh
--- Respondent(s)
(Cause title taken from CIS)
For Petitioner(s) : Shri Rupendra Dewangan, Advocate.
For State : Shri Ajit Singh, Govt Advocate with
Shri Akhilesh Kumar, Govt. Advocate.
For Respective Respondent: Shri Shikhar Shukla Advocate.
Hon'ble Shri Bibhu Datta Guru, Judge
Order on Board
05.05.2025
1. Since the identical issues involved in the above mentioned writ
petitions, they are being heard and decided by this common order.
2. By the present writ petitions, the petitioners are seeking direction
towards the respondent authorities for grant of Kramonnati
Vetanman on completion of 10 years of service in view of the order
dated 28.02.2024 passed by the Division Bench of this High Court
in WA No. 261/2023 and also as per circular dated 10.03.2017
issued by the State Government of C.G.
3. The claim of the petitioners is with regard to grant of Kramonnati
Vetanman. Learned counsel for the petitioners submits that with
regard to award of Kramonnati Vetanman, some circular has also
been issued by the respondent-State. Apart from this, Division
Bench of this Court in case of Smt. Sona Sahu vs. State of
Chhattisgarh and others in W.A. No. 261 of 2023, has also
considered the identical issue. The petitioners are also entitled for
Kramonnati Vetanman. He further submits that at present, these
petitions may be disposed of with liberty to the petitioners to make
a representation to the competent authority in light of order dated
28/02/2024 passed by this Court in W.A. No.261 of 2023.
4. Learned State counsel opposes the submission made by learned
counsel for the petitioners.
5. I have heard learned counsel for the parties and perused the
pleadings and the documents.
6. Against the order passed in WA No. 261 of 2023, the State
preferred a review petition bearing REVP No. 147 of 2024, which
was considered and rejected by a detailed order. There against the
State filed an SLP before the Supreme Court bearing SLP (C) No.
58525 of 2024, which was dismissed by order dated 17.03.2025.
7. Be that as it may, looking to the limited prayer made by learned
counsel for the petitioners, these petitions at this stage are
disposed of permitting the petitioners to make representation
raising all grounds as raised in these writ petitions to competent
authority annexing all relevant documents and judgment of this
Court passed in W.A. No. 261 of 2023. On such representation
being made, it is expected that the competent authority shall
consider the same in accordance with law considering the
circular(s) issued in this regard, in light of judgment of this Court in
W.A. No.261 of 2023 within further period of 4 months from the
date of receipt of such representation. It is made clear that this
Court has not expressed any opinion on merits of this case, it is for
the competent authority to consider the claim of petitioners on its
own merits.
8. With the aforesaid observation, the writ petitions are disposed of.
Sd/-
(Bibhu Datta Guru)
Judge
Shoaib
