Raghuram Telami vs State Of Chhattisgarh
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Chattisgarh High Court

Raghuram Telami vs State Of Chhattisgarh on 1 May, 2025

                HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                           CRA No. 2244        of 2023
               Raghuram Telami Versus State of Chhattisgarh
                                   Ordersheet




01/05/2025        Ms. Savita Tiwari, Advocate for the Appellant.

                  Mr. Nitansh Jaiswal, Panel Lawyer for the respondent/State.

With the consent of the parties, since we proceed to hear the

matter finally, I.A. No.2/2023, which is an application for suspension

of sentence and for grant of bail to the appellant, stands disposed of.

Final order/Judgment passed separately.

                            Sd/-                                     Sd/-
                     (Arvind Kumar Verma)                      (Ramesh Sinha)
                          Judge                                 Chief Justice




   J.