Rakesh Kumar Agrawal vs Vikram Kumar Sahu
2025 Latest Caselaw 170 Chatt

Citation : 2025 Latest Caselaw 170 Chatt
Judgement Date : 7 May, 2025

Chattisgarh High Court

Rakesh Kumar Agrawal vs Vikram Kumar Sahu on 7 May, 2025

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                       HIGH COURT OF CHHATTISGARH AT BILASPUR


                                    FA No.121 of 2018

                RAKESH KUMAR AGRAWAL versus VIKRAM KUMAR SAHU

                                       Order Sheet

Digitally
signed by
RAMAKANT
NIRALA
            07/05/2025       Mr. Amrito Das, counsel for the appellant.
                             Mr. Rajkumar Pali, counsel for the respondent No.1.

Mr. Devesh Kela, PL for the State/respondent No.2. Arguments heard.

Reserved for judgment.

                                Sd/-                                Sd/-
                            Rajani Dubey                    Sachin Singh Rajput
                               Judge                              Judge




              Nirala

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