Jitendra Dewangan vs The State Of Chhattisgarh
2025 Latest Caselaw 144 Chatt

Citation : 2025 Latest Caselaw 144 Chatt
Judgement Date : 6 May, 2025

Chattisgarh High Court

Jitendra Dewangan vs The State Of Chhattisgarh on 6 May, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

Digitally signed by RAMAKANT CRA No.631 of 2019 NIRALA JITENDRA DEWANGAN versus THE STATE OF CHHATTISGARH

Order Sheet

06/05/2025 Mr. Rajkumar Pali, counsel for the appellant.

Ms. M. Asha, PL for the State. Arguments heard.

Reserved for judgment.

                               Sd/-                                  Sd/-
                           Rajani Dubey                       Sachin Singh Rajput
                               Judge                                 Judge




              Nirala

Download the LatestLaws.com Mobile App