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Union Of India vs M/S Jagdalpur Motors
2025 Latest Caselaw 2627 Chatt

Citation : 2025 Latest Caselaw 2627 Chatt
Judgement Date : 24 March, 2025

Chattisgarh High Court

Union Of India vs M/S Jagdalpur Motors on 24 March, 2025

          Digitally
          signed by


                                  HIGH COURT OF CHHATTISGARH AT BILASPUR
          SOURABH
SOURABH   PATEL
PATEL     Date:
          2025.03.25
          10:19:06
          +0530

                                                   WA No. 56 of 2023
                                      UNION OF INDIA versus M/S JAGDALPUR MOTORS



                       24/03/2025           Mr. Ramakant Mishra, D.S.G. for Union of India.
                                            Mr. Hari Agrawal, Advocate for Respondent No. 1.

Arguments heard.

Reserved for the judgment.

                                                 Sd/-                        Sd/-
                                        (Sanjay K. Agrawal)        (Sanjay Kumar Jaiswal)
                                               Judge                       Judge




                         Sourabh P.
 

 
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