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Lalita vs State Of Chhattisgarh And Another
2025 Latest Caselaw 2493 Chatt

Citation : 2025 Latest Caselaw 2493 Chatt
Judgement Date : 18 March, 2025

Chattisgarh High Court

Lalita vs State Of Chhattisgarh And Another on 18 March, 2025

                                                          1/1




         Digitally
         signed by


                                 HIGH COURT OF CHHATTISGARH AT BILASPUR
         PRASHANT
PRASHANT DEWANGAN
DEWANGAN Date:
         2025.03.18
         17:54:50
         +0530




                                                ACQA No. 32 of 2014

                                   Lalita versus State Of Chhattisgarh and Another

                                                       Order Sheet




                      18/03/2025          Mr. Parag Kotecha, Advocate appears along with Ms.
                                    Bhavika Kotecha, Counsel for the Appellant.
                                          Mr.    Sacchidanand        Yadav,    P.L.      for   the
                                    State/Respondent No.1.

Ms. Kanchan Kalwani, Advocate appears on behalf of Mr. Sanjay Agrawal, Counsel for the Respondent No.2.

Arguments heard.

Reserved for judgment.

                                                Sd/-                              Sd/-
                                        (Sanjay S. Agrawal)             (Radhakishan Agrawal)
                                                JUDGE                         JUDGE
                      Prashant
 

 
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